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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(m) in The Rajasthan Gram Dan Act, 1971

(m)"person interested" in relation to any land means any person claiming any right, title or interest in the land and includes a person having a right of easement over such land;