Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30C] [Entire Act] Union of India - Subsection Section 30C(3) in The National Institute Of Pharmaceutical Education And Research Act,1998 (3)The Council shall meet at least once every six months and follow such procedure in its meetings as may be prescribed.
