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[Cites 0, Cited by 49] [Entire Act]

Union of India - Section

Section 13 in The Representation of the People Act, 1951

13. Notification for reconstitution of electoral colleges for certain Union territories.—

Repealed by the Territorial Councils Act, 1956 (103 of 1956), (w.e.f. 1-1-1957).