Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(ii) in Tamil Nadu Aliyasantana Act, 1949

(ii)a male not belonging to such community and whether governed by the Aliyasantana Law or not, but being a Hindu or Jain,