Punjab-Haryana High Court
Central Bank Of India vs Huf Jawahar Lal And Others on 31 October, 2012
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
CR No. 5622 of 2008
Date of decision October 31, 2012
Central Bank of India
....... Petitioner
Versus
HUF Jawahar Lal and others
........ Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
Present:- Mr. Harish Chander Gupta, Advocate for
for the petitioner.
Mr. P. L. Singla, Advocate
****
K. Kannan, J (oral).
1. For order see CR No. 4259 of 2001 (Central Bank of India Vs. HUF Prem Chand Chachhra and others) of the even date.
(K. KANNAN) JUDGE October 31, 2012 archana