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Punjab-Haryana High Court

Central Bank Of India vs Huf Jawahar Lal And Others on 31 October, 2012

Author: K. Kannan

Bench: K. Kannan

IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH

                                    CR No. 5622 of 2008
                               Date of decision October 31, 2012
Central Bank of India
                                              ....... Petitioner
                        Versus
HUF Jawahar Lal and others
                                              ........ Respondents

CORAM:          HON'BLE MR. JUSTICE K. KANNAN

Present:-       Mr. Harish Chander Gupta, Advocate for
                for the petitioner.

                Mr. P. L. Singla, Advocate

                        ****

K. Kannan, J (oral).

1. For order see CR No. 4259 of 2001 (Central Bank of India Vs. HUF Prem Chand Chachhra and others) of the even date.

(K. KANNAN) JUDGE October 31, 2012 archana