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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(1)(a) in Uttaranchal School Education Act, 2006

(a)in the case of appointment of the Head of an institution, be an expert selected by the Committee of Management from a panel of experts prepared by the Director;