Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243] [Entire Act] State of Uttar Pradesh - Subsection Section 243(a) in Uttar Pradesh Municipal Corporation Act, 1959 (a)notwithstanding anything contained in Section 244 vest in the owner of such premises, or group of premises on and from the appointed day;
