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State of Rajasthan - Section

Section 21 in The Rajasthan Poisons Rules, 1972

21. Packing and labelling upon sale.

- When any poison mentioned in Schedule I is sold it shall be securely packed in a closed receptacle or packet (according to the quantity) and every such receptacle or packet shall be lebelled by the Vendor with a red lable, bearing the name of the poison in English and Hindi and the number and date of entering in the register of sale specified in the rule 11.