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[Cites 0, Cited by 0] [Section 201(1)] [Section 201] [Entire Act]

State of Bihar - Subsection

Section 201(1)(a) in The Bihar Municipal Act, 2007

(a)a drain is constructed of such size, materials and description, at such level, and with such fall, as may appear to the Chief Municipal Officer to be necessary for the effectual drainage of such premises,