Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Bombay Presidency - Subsection Section 8(a) in The Bombay Home Guards Act, 1947 (a)[ providing for the exercise by any officer of the Home Guards of the powers conferred by section 4 on the Commandant and the Commandant General:] [This clause was substituted for the original by Bombay 11 of 1950, Section 8.]
