Delhi High Court - Orders
Auto And Machinery House Through Its ... vs Commissioner Of Dvat on 12 September, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 491/2025
AUTO AND MACHINERY HOUSE THROUGH ITS PARTNER SH
PAWAN KUMAR JAIN .....Petitioner
Through: Mr. Keshav Garg, Adv.
Versus
COMMISSIONER OF DVAT .....Respondent
Through: Mr. K.G. Gopalakrishnan, Adv.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 12.09.2025
1. This hearing has been done through hybrid mode.
2. Let the counter affidavit be filed within a period of four weeks as the last opportunity. Let rejoinder be filed within four weeks, thereafter.
3. List before the Joint Registrar on 27th October, 2025.
4. List before the Court on 17th December, 2025.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
SEPTEMBER 12, 2025 Rahul/ck This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/09/2025 at 21:39:24