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State of Bihar - Section

Section 55A in Bihar and Orissa Excise Rules, 1919

55A. [ [Inserted by Notification No. 5363 L.S.G. dated 15.5.1950.]

No licence shall be granted to distillery liquor licensee in an area in which a lower duty is levied for the retail sale of distillery liquor within an area in which higher duty is levied.]