Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 77 in Uttar Pradesh Municipal Corporation Act, 1959 77. Taking effect of order. - An order of the District Judge under Section 69 or Section 70 shall take effect on the day next following the day on which the same is pronounced.
