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State of Odisha - Section

Section 9 in The Orissa Development Authorities Rules, 1983

9. Civic survey.

- The civic survey to be carried out by the Authority under Sub-section (1) of Section 9 may include survey and analysis of the physical, economic and sociological features of the development area with reference to natural resources, distribution of population, industry, communication, housing requirements and such other matters as in the opinion of the Authority relate to the development of the relevant area.