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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The Metro Railways (Carriage and Ticket) Rules, 2014

(3)No person shall take or cause to be taken on the metro railway live animals or birds:Provided that a security person on duty may take along sniffer dog for the purpose of security.