Section 583 in The Orissa Municipal Corporation Act, 2003
583. Information to be given of the existence of infectious disease of continuous pyrexia of unknown origin.
- Every medical practitioner who treats or becomes cognizant of the existence of any infectious disease or any case of continuous pryrexia of unknown origin of more than four days duration in any private or public dwelling, other than a public hospital, shall give information to the Corporation Health Officer. The said information shall be communicated in such form and with such details as the Corporation Health Officer with the consent of the Commissioner, may from time to time require.
