Section 22 in Bihar Entertainments Tax Rules, 1984
22. Registers of tickets issued.
(1)Every proprietor shall keep and maintain a true and correct account of the issue of tickets in a bound register in Form VII. An account of the issue of season tickets shall be kept in Form VIII.(2)Entries in respect of each show in the register prescribed in sub-rule (1) shall be completed within an hour of the scheduled time of the start of the show.
