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Supreme Court - Daily Orders

Perma Container Line (India) Pvt. Ltd vs Perma Container (Uk) Line Ltd. on 18 November, 2014

Bench: Chief Justice, Madan B. Lokur, A.K. Sikri

                                                 1

  ITEM NO.1                             COURT NO.1               SECTION IX

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No(s). 16208/2014
  (Arising out of impugned final judgment and order dated 09/05/2014
  in AA No. 259/2013 passed by the High Court Of Bombay)

  PERMA CONTAINER LINE (INDIA) PVT. LTD                             Petitioner(s)

                                                VERSUS

  PERMA CONTAINER (UK) LINE LTD.                                    Respondent(s)
  (with interim relief and office report)
  (for final disposal)

  WITH SLP(C) No. 16262/2014
  (With Interim Relief and Office Report)

  Date : 18/11/2014 These petitions were called on for hearing
  today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                         HON'BLE MR. JUSTICE A.K. SIKRI

  For Petitioner(s)in               Mr.T.R.Andhyarujina, Sr.Adv.
  SLP(C)No.16262/2014               Mr.Kuriakose Varghese, Adv.
                                    Mr. V. Shyamohan,Adv.
                                    Mr.Rayjith Mark, Adv.
                                    Mr.Shreyas Mehrotra, Adv.
                                    Mr.Abhishek Sharma, Adv.
                                    Mr.Apoorv Damodaran, Adv.
                                    Ms.Chaitali Dhinoja, Adv.

  For Petitioner(s)in               Mr.Guru Krishna Kumar, Sr.Adv.
  SLP(C)No.16208/2014               Mr.Kuriakose Varghese, Adv.
                                    Mr. V. Shyamohan,Adv.
                                    Mr.Rayjith Mark, Adv.
                                    Mr.Shreyas Mehrotra, Adv.
                                    Mr.Abhishek Sharma, Adv.
                                    Mr.Apoorv Damodaran, Adv.
Signature Not Verified
                                    Ms.Chaitali Dhinoja, Adv.
Digitally signed by

  For Respondent(s)
Ramana Venkata Ganti
Date: 2014.11.18
16:55:20 IST
                                    Mr.Prashant S.Pratap, Sr.Adv.
                                    Mr.Siddhartha Dave, Adv.
Reason:



                                    Ms.Jemtiben A.O.,Adv.
                                    Mr.Ashwini Sinha, Adv.
                                    Mr. A. Raghunath,Adv.
                                 2


          UPON hearing the counsel the Court made the following
                             O R D E R

At the request of Shri T.R.Andhyarujina, learned senior counsel for the petitioner, list the matters on 16th December, 2014.

(G.V.Ramana)                                (Vinod Kulvi)
Court Master                                Asstt.Registrar