Supreme Court - Daily Orders
Perma Container Line (India) Pvt. Ltd vs Perma Container (Uk) Line Ltd. on 18 November, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
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ITEM NO.1 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16208/2014
(Arising out of impugned final judgment and order dated 09/05/2014
in AA No. 259/2013 passed by the High Court Of Bombay)
PERMA CONTAINER LINE (INDIA) PVT. LTD Petitioner(s)
VERSUS
PERMA CONTAINER (UK) LINE LTD. Respondent(s)
(with interim relief and office report)
(for final disposal)
WITH SLP(C) No. 16262/2014
(With Interim Relief and Office Report)
Date : 18/11/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)in Mr.T.R.Andhyarujina, Sr.Adv.
SLP(C)No.16262/2014 Mr.Kuriakose Varghese, Adv.
Mr. V. Shyamohan,Adv.
Mr.Rayjith Mark, Adv.
Mr.Shreyas Mehrotra, Adv.
Mr.Abhishek Sharma, Adv.
Mr.Apoorv Damodaran, Adv.
Ms.Chaitali Dhinoja, Adv.
For Petitioner(s)in Mr.Guru Krishna Kumar, Sr.Adv.
SLP(C)No.16208/2014 Mr.Kuriakose Varghese, Adv.
Mr. V. Shyamohan,Adv.
Mr.Rayjith Mark, Adv.
Mr.Shreyas Mehrotra, Adv.
Mr.Abhishek Sharma, Adv.
Mr.Apoorv Damodaran, Adv.
Signature Not Verified
Ms.Chaitali Dhinoja, Adv.
Digitally signed by
For Respondent(s)
Ramana Venkata Ganti
Date: 2014.11.18
16:55:20 IST
Mr.Prashant S.Pratap, Sr.Adv.
Mr.Siddhartha Dave, Adv.
Reason:
Ms.Jemtiben A.O.,Adv.
Mr.Ashwini Sinha, Adv.
Mr. A. Raghunath,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
At the request of Shri T.R.Andhyarujina, learned senior counsel for the petitioner, list the matters on 16th December, 2014.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar