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[Cites 0, Cited by 0] [Section 786] [Entire Act]

Bengal Presidency - Subsection

Section 786(iv) in Police Regulations, Bengal , 1943

(iv)Deputy Superintendents appointed after November, 1919, are entitled to the renewal grant for uniform at intervals of 10 years from the date of appointment or from the date on which the uniform, is first maintained, whichever is later.