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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Haryana - Subsection

Section 50(1)(iii) in Haryana Registration and Regulation of Societies Act, 2012

(iii)a list of the office-bearers alongwith their names, addresses and occupations separately showing the deletions and additions during the previous year, if any;