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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(2)(v) in Chhattisgarh Minor Mineral Rules, 2015

(v)the quarrying operations shall be carried out in workmen-like-manner and in accordance with the provisions of the State and Central Acts and rules and regulations made thereunder, wherever applicable;