Section 10(26AAA)(ii) in The Income Tax Act, 1961

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Union of India - Subsection

Section 10(26AAA)(ii) in The Income Tax Act, 1961

(ii)an individual, whose name is included in the Register of Sikkim Subjects by virtue of the Government of India Order No. 26030/36/90-I.C.I., dated the 7th August, 1990 and Order of even number dated the 8th April, 1991; or

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Union of India - Subsection

Section 10(26AAA)(ii) in The Income Tax Act, 1961