Section 2(3)(j) in The Chhattisgarh Municipalities (The Conduct of Business of the Mayor-In-Council/President-In-Council and the Powers and Functions of the Authorities) Rules, 1998

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

(j)"Council" means the Corporation in case of Municipal Corporation and Council in case of Municipal Council or Nagar Panchayat;

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