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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(iii) in The Disaster Management (Amendment) Act, 2025

(iii)after clause (e), the following clause shall be inserted, namely:—“(ea) the salaries, allowances and the other terms and conditions of service of officers and other employees of the National Institute under sub-section (3) of section 43;”.