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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(11) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(11)Immediately after the declaration of the result of the election, the Election officer shall prepare a record of the proceedings of the meeting and sign it and send it to the Project Authority. He shall also publish on the notice board of the office where election was held. The result of election stating the names of persons elected as a members of the Managing Committee and Chairperson of the Project Committee and send a copy of such result to the Project Authority concerned as also be given to the candidate, who is declared elected as member or Chairperson of the Project Committee.