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[Cites 4, Cited by 59]

Bombay High Court

Vilas Chandrakant Gaokar vs Sameer Subhash Patil And 2 Ors. And Anand ... on 26 July, 2019

Bench: S.C. Dharmadhikari, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1658 OF 2012

 Sameer Subhash Patil                               ....Petitioner
             V/S
 The State Of Maharashtra And Ors.               ....Respondent

WITH NOTICE OF MOTION (WRIT PETITION) NO. 188 OF 2013 In WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 547 OF 2017 Navin Mewalal Gupta ....Petitioner V/S State Of Maharashtra And 9 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 501 OF 2017 In WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH Page 1/5 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:37:52 ::: CHAMBER SUMMONS IN WRIT PETITION. NO. 69 OF 2018 In WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner V/S The State Of Maharashtra And Ors. And Anand ....Respondent Agarwan And Anr. (applicants) WITH NOTICE OF MOTION (WRIT PETITION) NO. 180 OF 2013 In WRIT PETITION 1606 OF 2012 Pravinsingh Raghuvir Baghel ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 4 Ors.

WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 737 OF 2017 In WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner V/S The State Of Maharashtra And 3 Ors. And The ....Respondent Collector Mumbai City (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 789 OF 2017 In WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner Page 2/5 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:37:52 ::: V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 800 OF 2017 In WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner V/S The State Of Maharashtra And 2 Ors. And The ....Respondent Collector And Anr (respondent) WITH REVIEW PETITION (WRIT PETITION). LODGING NO. 72 OF 2017 In WRIT PETITION 1658 OF 2012 Vilas C. Gaonkar ....Petitioner V/S Sameer Subhash Patil And 2 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 801 OF 2017 In WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner V/S The State Of Maharashtra And 2 Ors. And The ....Respondent Collector And Anr (respondent) WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 105 OF 2018 In Page 3/5 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:37:52 ::: WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner V/S The State Of Maharashtra And 2 Ors. And ....Respondent Lokmanya Multipurpose Cooperative Society Ltd. (applicant) WITH REVIEW PETITION (WRIT PETITION). LODGING NO. 2 OF 2019 In CHAMBER SUMMONS IN WRIT PETITION. 69 OF 2018 Vilas Chandrakant Gaokar ....Petitioner V/S Sameer Subhash Patil And 2 Ors. And Anand ....Respondent Agarwal And Anr. (both Adults) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 434 OF 2018 In WRIT PETITION 1658 OF 2012 Sameer Subhash Patil ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent Mr. Sandeep V. Bane a/w Ms.V Sawant for the Petitioner in Writ Petition No.1658 of 2012.

Mr. Hemant Haryan, AGP for the State. Mr. G.D. Utangale a/w Mr. Chetan Mhatre I/b M/s. Utangale and Company for MHADA-Respondent No.2 in Writ Petition No.1658 of Page 4/5 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 04:37:52 ::: 2012 and for Respondent Nos. 7 and 8 in Writ Petition No. 547 of 2017.

Mr. M.J. Nedumpara a/w Ms. Preeti Dambre I/b Ms. Rohini Amin for Respondent No.3 in Writ Petition No.1658 of 2012, for Respondent No.9 in Writ Petition No.547 of 2017, for Review Petitioner in Review Petition (L) No. 72 of 2017 and Review Petition (L) No.2 of 2019. Mr. J.M. D\'Silva for the Petitioner in Writ Petition No.547 of 2017.

Mr. Sagar Patil for Respondent Nos. 2 to 5 in Writ Petition No.547 of 2017.




        CORAM :                S.C. DHARMADHIKARI &
                               B.P. COLABAWALLA, JJ
      DATE :                   26th July, 2019
 P.C. :

To be placed in due course as and when the Bench is available.

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