Himachal Pradesh High Court
M/S. Drishti Stone Crusher vs . State Of H.P And Others on 19 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/s. Drishti Stone Crusher Vs. State of H.P and others CWP No.6424 of 2021 .
19.4.2022 Present: Mr. Vijay Chaudhary, Advocate for the petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhvir Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
Mr. Maan Singh, Advocate, for respondent No.3.
Since consent to operate stone crusher has already been granted to the petitioner, therefore, no further orders are required to be passed in this petition.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (mamta) ::: Downloaded on - 21/04/2022 20:06:15 :::CIS