Section 54 in The Orissa Town Planning and Improvement Trust Act, 1956
54. Guarding and Lighting when street vested in the Planning authority is opened or broken up, when street under construction and speedy completion of work.
- Whenever any drain, or the payment or surface of any street vested in the Planning authority, is opened or broken up by it for the purposes of carrying on any work, or whenever the said authority allows any street which it has under construction to be used for public traffic, the said authority shall cause the place to be fenced and guarded and to be sufficiently lighted during the night, and shall take proper precautions for guarding against accident by shorting up and protecting adjoining buildings and shall with all convenient speed, complete the said work, fill in the ground, and repair the said drain, payment of surface and carry away the rubbish occasioned thereby or complete the construction of the said street as the case may be.
