Bombay High Court
Aditys Institute Of Management Studies ... vs State Of Maharashtra And 2 Others on 26 March, 2019
Bench: B.R. Gavai, Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 435 OF 2017
Aditys Institute Of Management Studies And ....Petitioner
Research And Anr
V/S
State Of Maharashtra And 2 Others ....Respondent
None for the Petitioner Mr. L. M. Acharya, Special Counsel along with Mr. G. W. Mattos, Asst. Government Pleader,state, Advocate for the Respondent Nos.1 to 3 CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 26th March, 2019 P.C. :
Stand Over to 10th April, 2019 at the end of admission board.
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