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Bombay High Court

Aditys Institute Of Management Studies ... vs State Of Maharashtra And 2 Others on 26 March, 2019

Bench: B.R. Gavai, Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 435 OF 2017

 Aditys Institute Of Management Studies And               ....Petitioner
 Research And Anr
              V/S
 State Of Maharashtra And 2 Others                     ....Respondent

None for the Petitioner Mr. L. M. Acharya, Special Counsel along with Mr. G. W. Mattos, Asst. Government Pleader,state, Advocate for the Respondent Nos.1 to 3 CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 26th March, 2019 P.C. :

Stand Over to 10th April, 2019 at the end of admission board.
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