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Securities Appellate Tribunal

Sharmila Raj Thackeray & Ors vs Sebi on 27 June, 2022

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI

                                                  Date: 27.6.2022

                            Appeal No.165 of 2020


Sharmila Raj Thackeray & Ors.                      ..... Appellants

                      Versus

Securities and Exchange Board of India &
Ors.                                               ... Respondents

Mr. Vinay Nair, Advocate with Mr. Mangesh Sawant, Advocate
for the Appellant.

Mr. Gaurav Joshi, Senior Advocate with Mr. Mihir Mody, Mr.
Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b. K. Ashar &
Co. for the Respondent no.1.
Mr. Prakash Shah, Advocate i/b. Prakash Shah & Associates
with Shri Anurag Bansal, Authorised Representative for the
Respondent No.2.
Mr. Rashid Boatwalla, Advocate with Mr. Juan D' Souza,
Advocates i/b. MKA & Co., for the Respondent No.5.


Order:

1.

List on 20th July, 2022.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of 2 this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Justice M.T. Joshi Judicial Member Ms. Meera Swarup Technical Member RAJALA Digitally signed by RAJALAKSHMI KSHMI HDate:

27.6.2022 NAIR 2022.06.29 H NAIR 16:06:46 +05'30' RHN