Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(l) in Nagpur Improvement Trust Act, 1936 (l)the words and expressions not defined in this Act have the meanings assigned to them in the [City of Nagpur Corporation Act, 1948] [Substituted by M.P. Act No. XIV of 1952, section 2.].
