Section 2(k) in International Telecommunication Cable Landing Stations Access Facilitation Charges and Co-location Charges Regulations, 2012

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Telecom Regulatory Authority Of India - Subsection

Section 2(k) in International Telecommunication Cable Landing Stations Access Facilitation Charges and Co-location Charges Regulations, 2012

(k)"operation and maintenance charges" means the annual charges, -

(i)payable to the owner of cable landing station by the eligible Indian International Telecommunication Entity;

(ii)for operation and maintenance of facilities for accessing the capacity of the cable landing station of such owner;