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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Uttarakhand - Subsection

Section 121(8) in Uttarakhand Panchayati Raj Act, 2016

(8)In framing of a budget, a executive committee shall provide for the maintenance of such minimum closing balance, if any, as the State Government may, by order, prescribe.