Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 332] [Entire Act] Bengal Presidency - Subsection Section 332(x) in Police Regulations, Bengal , 1943 (x)When prisoners go aside to relieve nature, they shall be secured by leg-shackles, handcuffs or a rope. They shall not be allowed out of sight and a rope shall connect the prisoner and his guard.
