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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

(3)The person deemed to constitute the Board shall receive such remuneration from the fund of the Board and the terms and other conditions of his service shall be such, as the State Government may determine.