Gujarat High Court
Digjam Limited vs Parakramsinh J on 10 January, 2013
Author: Jayant Patel
Bench: Jayant Patel
DIGJAM LIMITED....Applicant(s)V/SPARAKRAMSINH J JADEJA....Respondent(s) C/CA/11374/2012 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION (FOR STAY) NO. 11374 of 2012 In LETTERS PATENT APPEAL NO. 1252 of 2012 In SPECIAL CIVIL APPLICATION NO. 6047 of 2012 ================================================================ DIGJAM LIMITED....Applicant(s) Versus PARAKRAMSINH J JADEJA....Respondent(s) ================================================================ Appearance: MR SHIRISH JOSHI, ADVOCATE for the Applicant(s) No. 1 ================================================================ CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL and HONOURABLE MR.JUSTICE MOHINDER PAL Date : 10/01/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) In view of the order passed in the main Letters Patent Appeal, Civil Application would not survive and shall stand disposed of accordingly.
(JAYANT PATEL, J.) (MOHINDER PAL, J.) BIJOY Page 1 of 1