Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Digjam Limited vs Parakramsinh J on 10 January, 2013

Author: Jayant Patel

Bench: Jayant Patel

  
	 
	 DIGJAM LIMITED....Applicant(s)V/SPARAKRAMSINH J JADEJA....Respondent(s)
	 
	 
	 
	

 
 


	 


	C/CA/11374/2012
	                                                                    
	                           ORDER

 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


CIVIL APPLICATION (FOR
STAY) NO. 11374 of 2012
 


 


 
	  
	  
		 
			 

In
			LETTERS PATENT APPEAL NO.  1252 of 2012
		
	
	 
		 
			 

In
			SPECIAL CIVIL APPLICATION NO. 6047 of 2012
		
	

 


 


 

================================================================
 


DIGJAM
LIMITED....Applicant(s)
 


Versus
 


PARAKRAMSINH J
JADEJA....Respondent(s)
 

================================================================
 

Appearance:
 

MR
SHIRISH JOSHI, ADVOCATE for the Applicant(s) No. 1
 

================================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE JAYANT PATEL
			
		
		 
			 
				 

 

				
			
			 
				 

and
			
		
		 
			 
				 

 

				
			
			 
				 

HONOURABLE
				MR.JUSTICE MOHINDER PAL
			
		
	

 


 

 


Date : 10/01/2013
 


 

 


ORAL ORDER

(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) In view of the order passed in the main Letters Patent Appeal, Civil Application would not survive and shall stand disposed of accordingly.

(JAYANT PATEL, J.) (MOHINDER PAL, J.) BIJOY Page 1 of 1