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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(8)(a) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(a)All categories of personal staff attached with various dignitaries shall be allotted accommodation one type below their entitlement. Priority allotments shall be made as per the waiting lists maintained on the basis of dates of sanctions.