Delhi High Court - Orders
Priyanka Bhardwaj & Anr vs Pankaj Bhardwaj on 11 April, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 234/2018
PRIYANKA BHARDWAJ & ANR ..... Petitioner
Through: None.
versus
PANKAJ BHARDWAJ ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.04.2022 There is no appearance on behalf of the parties either to take passover or an adjournment.
In the interest of justice, list on 31st August 2022.
CHANDRA DHARI SINGH, J APRIL 11, 2022 Aj Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:12.04.2022 18:45:12