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Delhi High Court - Orders

Priyanka Bhardwaj & Anr vs Pankaj Bhardwaj on 11 April, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~31
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.REV.P. 234/2018
                                PRIYANKA BHARDWAJ & ANR                                 ..... Petitioner
                                                    Through:      None.

                                                    versus

                                PANKAJ BHARDWAJ                                         ..... Respondent
                                                    Through:      None.

                                CORAM:
                                HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                    ORDER

% 11.04.2022 There is no appearance on behalf of the parties either to take passover or an adjournment.

In the interest of justice, list on 31st August 2022.

CHANDRA DHARI SINGH, J APRIL 11, 2022 Aj Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:12.04.2022 18:45:12