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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Aluminium (Control) Order, 1970

(f)[ "sale price of indigenous aluminium" means the ex-factory price of indigenous aluminium payable by its purchaser inclusive of [Substituted by S.O. 1056(E), dated 17th November, 1989 (w.e.f. 17th November, 1988).]