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[Cites 0, Cited by 0] [Section 145] [Entire Act]

State of Odisha - Subsection

Section 145(b) in The Orissa Town Planning and Improvement Trust Act, 1956

(b)if such person is not found, by leaving such document at his last known place of abode in the Municipality or by giving or tendering the same to some adult member or servant of his family; or