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State of West Bengal - Section

Section 17 in The West Bengal Panchayat Act, 1957

17. Resignation of Adhyaksha, Upadhyaksha or member.

- An Adhyaksha or Upadhyaksha or a member of a Gram Panchayat may resign his office by notifying in writing his intention to do so to the prescribed authority and on such resignation being accepted by the said authority shall be deemed to have vacated his office.