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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1)(c) in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

(c)every officer or employee who immediately before that date was working in such dispensaries and non-teaching hospitals shall continue to work on deputation with the Commissionerate till such time he exercises option to be absorbed in service of the Commissionerate; and