Delhi High Court - Orders
Sun Pharma Laboratories Limited vs Glenmark Pharmaceuticals Limited on 8 May, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 711/2022
SUN PHARMA LABORATORIES LIMITED ..... Plaintiff
Through: Mr. Sachin Gupta and Ms. Prashansa
Singh, Advocates.
versus
GLENMARK PHARMACEUTICALS LIMITED ..... Defendant
Through: Mr. Saikrishna Rajagopal, Mr. Nitin
Sharma, Ms. Deepika Pokharia and
Mr. Naman, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 08.05.2024 I.A. 10448/2024 (for disobedience and non-compliance of the judgment dated 3rd July, 2023)
1. Hon'ble Judge is on leave today.
2. Re-notify on 13th May, 2024.
BY ORDER (COURT MASTER) MAY 8, 2024 as This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 23:51:43