Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Sun Pharma Laboratories Limited vs Glenmark Pharmaceuticals Limited on 8 May, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~32
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 711/2022
                                                SUN PHARMA LABORATORIES LIMITED                                                      ..... Plaintiff
                                                                                      Through:                Mr. Sachin Gupta and Ms. Prashansa
                                                                                                              Singh, Advocates.

                                                                                      versus

                                                GLENMARK PHARMACEUTICALS LIMITED                                                   ..... Defendant
                                                                                      Through:                Mr. Saikrishna Rajagopal, Mr. Nitin
                                                                                                              Sharma, Ms. Deepika Pokharia and
                                                                                                              Mr. Naman, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                             ORDER

% 08.05.2024 I.A. 10448/2024 (for disobedience and non-compliance of the judgment dated 3rd July, 2023)

1. Hon'ble Judge is on leave today.

2. Re-notify on 13th May, 2024.

BY ORDER (COURT MASTER) MAY 8, 2024 as This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 23:51:43