Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Allengers Medical Systems Ltd. vs The State Of Bihar & Ors on 8 May, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.941 of 2017
                   ======================================================
                   Allengers Medical Systems Ltd.
                                                                         .... .... Petitioner/s
                                                      Versus
                   The State of Bihar & Ors
                                                                        .... .... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :   Mr. Vishwajeet Kumar Mishra, Adv.
                   For the Respondent/s       : Mr. Chitranjan Sinha-Paag2
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                   ORAL ORDER

6     08-05-2017

Let this case be listed on the next week under the same heading.

(Shivaji Pandey, J.) Vinita/-

U