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[Cites 0, Cited by 0] [Section 974(8)] [Section 974] [Entire Act]

State of Punjab - Subsection

Section 974(8)(a) in Punjab Jail Manual, 1996

(a)Estimates for the class of works noted above are to be prepared by the officers of the Public Works Department as usual, and, when it has been decided that the Jail Department should carry out the work, the estimate abstract shall be cut down to show saving effected by the use of uncharged for Jail Labour.