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Delhi High Court - Orders

The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 14 February, 2025

Author: Amit Bansal

Bench: Amit Bansal

                                    $~9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                I.A. 703-704/2024
                                                IN
                                    +           CS(COMM) 1185/2016

                                                THE CARTOON NETWORK INC.              .....Plaintiff
                                                             Through: Ms. Sampurna Sanyal, Advocate

                                                                                      versus

                                                MR. VISHVAJEET SHARMA & ORS.           .....Defendants
                                                             Through: Mr. Amit Jain, Ms. Sruthi Venugopal
                                                                      and Ms. Deksha Gulati, Advocates

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT BANSAL
                                                             ORDER

% 14.02.2025

1. Counsel for the parties submit that the parties are in talks for settlement.

2. Accordingly, Re-notify on 22nd July, 2025.

AMIT BANSAL, J FEBRUARY 14, 2025 ds This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/03/2025 at 21:41:13