Delhi High Court - Orders
The Cartoon Network Inc vs Mr. Vishvajeet Sharma & Ors on 14 February, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
I.A. 703-704/2024
IN
+ CS(COMM) 1185/2016
THE CARTOON NETWORK INC. .....Plaintiff
Through: Ms. Sampurna Sanyal, Advocate
versus
MR. VISHVAJEET SHARMA & ORS. .....Defendants
Through: Mr. Amit Jain, Ms. Sruthi Venugopal
and Ms. Deksha Gulati, Advocates
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 14.02.2025
1. Counsel for the parties submit that the parties are in talks for settlement.
2. Accordingly, Re-notify on 22nd July, 2025.
AMIT BANSAL, J FEBRUARY 14, 2025 ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/03/2025 at 21:41:13