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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(2) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(2)Copy of the punishment order shall be given free of charge to the concerned employee and the entry of the same shall be made in the service book of the employee.