Section 57J(3) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
(3)Each packet shall be numbered and shall bear a note as to it contents, the name of the polling station and the name of the number of the Ward where no vote has been recorded at any polling station the [Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.] shall submit a nil report.
