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[Cites 0, Cited by 0] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(2) in The Petroleum Rules, 2002

(2)Two bottles, each of a capacity of 1 litre, shall be filled to nine-tenths of their capacity with the sample and corked. The corks shall be driven home and cut-off level with the neck, and melted sealing wax shall be worked into the corks and the bottles shall be efficiently sealed.