Section 10 in Haryana Pond and Waste Water Management Authority Act, 2018
10. Powers and duties of Member Secretary.
- The Member Secretary shall exercise the following powers and perform the following duties, namely:-(i)to carry into effect the resolutions of the Authority;(ii)to conduct affairs of the Authority;(iii)to draw and disburse monies out of the fund of the Authority as delegated to him;(iv)to authenticate such permissions, orders, decisions, notices and other documents, as may be prescribed;(v)to exercise such other powers, discharge such other functions and perform such other duties, as may be prescribed.
